(f)[ "Local area" mans the area within the limits of any [Substituted by Act No. Orissa 5 of 2000, dated 24.7.2000](i)Municipality constituted under the Orissa Municipal Act, 1959.(ii)Grama Panchayat constituted under the Orissa Grama Panchayats Act, 1964;(iii)other local authority by whatever name called, constituted or continued in any law for the time being in force,
