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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(iib) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(iib)'e-trading' means trading in which billing, booking, contracting, negotiating information, Ex-change Record Keeping and other connected activities are done electronically on computer network/internet or by any means of communication;]