Calcutta High Court
Asit Kumar Palit vs Wpil Ltd & Ors on 24 November, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
CS No. 69 of 2005
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ASIT KUMAR PALIT Plaintiff
Versus
WPIL LTD & ORS. Defendants
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS
Date : 24th November, 2008.
The Court : Adjourned for the day.
(JAYANTA KUMAR BISWAS, J.) sd/