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State of Madhya Bharat - Section

Section 13 in The Madhya Bharat Abolition of Jagirs Rules

13.

A statement in Form 'F' showing the outstanding balance of compensation at the end of the financial year shall so long as the payment ha$ not been made to all the Jagirdars, be forwarded by the 15th of May, by the Compensation Officer to the Commissioner, Land Reforms and Jagirs.