Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in Rules under the United Provinces Excise Act, 1910

(1)The United Provinces Excise Act, 1910 (Act IV of 1910) in respect of liquor and hemp drugs and such other intoxicating or narcotic substances as may be declared by the State Government to be intoxicating drugs under Section 3 (12) (iv) of the Act;