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State of Rajasthan - Section

Section 23 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

23. [ Frequency of direct recruitment. [Substituted for Vide notification dated 23.09.2008.]

Direct recruitment to the post specified in the Schedule shall be held at least once a year unless the Government decides that a direct recruitment for any of these posts shall not be held in any particular year.] [Inserted vide errata dated 18.4.2001.]