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Delhi High Court - Orders

Icici Bank vs Tarun Bhatia & Anr on 21 October, 2020

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     CM(M) 521/2020
                                            ICICI BANK                                ..... Petitioner
                                                           Through Mr. Punit Bhalla, Advocate.

                                                                 versus

                                            TARUN BHATIA & ANR.               ..... Respondents
                                                         Through    None.
                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                         ORDER

% 21.10.2020 CM APPL.26891/2020 (exemption) Exemption is allowed subject to all just exceptions. CM(M) 521/2020

1. The hearing was conducted through video conferencing.

2. List on 14.12.2020.

3. Digital copy of the Trial Court record be requisitioned.

4. In the meantime, Trial Court is directed to defer the next date of hearing to a date after the date fixed by this Court.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J OCTOBER 21, 2020 st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:22.10.2020 19:04:47 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.