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State of Haryana - Section

Section 14 in The Haryana New Mandi Townships Building Rules, 1967

14. Building line - [Section 4(2)(c)].

- Where a building line is shown on the detailed layout plan or architectural sheets in the front or in the side of a plot, no building shall project beyond such a line provided that servant quarters, kitchen, latrines on the ground-floor and garages and cattle-shed shall be at least 3 meters (9.8425 feet) away the boundary of any street, notwithstanding that a building line has been shown at a lesser distance.