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[Cites 0, Cited by 14] [Entire Act]

State of Maharashtra - Section

Section 73BBB in The Maharashtra Co-Operative Societies Act, 1960

73BBB. Reservation of seats on committees of societies for women members and elections thereto.

- [* * *] [Sections 73BB and 73BBB were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 33, (w.e.f. 14-2-2013).]