Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 41 in Public Libraries Membership Rules 41. A members and other visiting the Library shall be bound by these rules and the procedures and practices in force from time to time. They shall also take care to handle the book carefully and not to mutilate/cut, write on and disfigure the books.
