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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974

(2)The provisions of sub-section (1) are without prejudice to the revival of the provisions of the Prohibition Act in respect of toddy, with effect on and from the 1st September 1973 by section 2-A of the Prohibition (Suspension of Operation) Act,