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Bombay High Court

Rubina Suleman Memon vs The State Of Maharashtra And Ors on 19 January, 2021

Author: Manish Pitale

Bench: S.S. Shinde, Manish Pitale

                                1/5   Adjournment Order - 19-01-21 (2).odt


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       CRIMINAL / CIVIL APPELLATE JURISDICTION
          CRIMINAL APPEAL NO.28 OF 2021 (Sr.No.3)
                       ALONGWITH
      CRIMINAL WRIT PETITION NO.40 OF 2021 (SR.NO.6)
                       ALONGWITH
CRI. ANTICIPATORY BAIL APPLICATION NO.26 OF 2021(Sr.No.8)
                       ALONGWITH
     CRIMINAL WRIT PETITION NO.3838 OF 2019 (Sr.No.9)
                       ALONGWITH
  CRIMINAL WRIT PETITION (ST) NO.3699 OF 2020 (Sr.No.9.1)
                       ALONGWITH
     CRIMINAL WRIT PETITION NO.1208 OF 2020 (Sr.No.11)
                          WITH
           CRIMINAL APPLICATION NO.2685 OF 2020
                          WITH
   CRIMINAL INTERIM APPLICATION (ST) NO.2683 OF 2020
                          WITH
         CRIMINAL APPLICATION (ST) NO.2687 OF 2020
                          WITH
         CRIMINAL APPLICATION (ST) NO.2686 OF 2020
                       ALONGWITH
    CRIMINAL WRIT PETITION NO.1311 OF 2020 (Sr.No.11.1)
                       ALONGWITH
  CRIMINAL WRIT PETITION (ST) NO.7873 OF 2020 (Sr.No.14)
                       ALONGWITH
   CRIMINAL WRIT PETITION (ST) NO.32 OF 2021 (Sr.No.14.1)
                       ALONGWITH
     CRIMINAL WRIT PETITION NO.3502 OF 2019 (Sr.No.15)
                       ALONGWITH
 CRIMINAL INTERIM APPLICATION NO.1454 OF 2020 (Sr.No.17)
                            IN
              CRIMINAL APPEAL NO.967 OF 2019
                       ALONGWITH
  CRIMINAL WRIT PETITION (ST) NO.5454 OF 2020 (Sr.No.26)
                       ALONGWITH
       CRIMINAL APPEAL (ST) NO.2736 OF 2020 (Sr.No.27)
                       ALONGWITH
  CRI. INTERIM APPLICATION (ST) NO.2799 OF 2020 (Sr.No.28)
                            IN
            CRIMINAL APPEAL (ST) NO.2797 OF 2020
                       ALONGWITH

AJN




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                                 2/5   Adjournment Order - 19-01-21 (2).odt

  CRIMINAL WRIT PETITION (ST) NO.7586 O F 2020 (SR.No.29)
                     ALONGWITH
  CRIMINAL WRIT PETITION (ST.) NO.6538 OF 2020 (Sr.No.30)
 CRIMINAL WRIT PETITION (ST.) NO.4142 OF 2020 (Sr.No.30.01)
 CRIMINAL WRIT PETITION (ST.) NO.6539 OF 2020 (Sr.No.30.02)
 CRIMINAL WRIT PETITION (ST.) NO.6540 OF 2020 (Sr.No.30.03)
   CRIMINAL WRIT PETITION NO.6412 OF 2019 (Sr.No.30.04)
   CRIMINAL WRIT PETITION NO.6413 OF 2019 (Sr.No.30.05)
   CRIMINAL WRIT PETITION NO.6414 OF 2019 (Sr.No.30.07)
   CRIMINAL WRIT PETITION NO.6415 OF 2019 (Sr.No.30.08)
   CRIMINAL WRIT PETITION NO.6416 OF 2019 (Sr.No.30.09)
   CRIMINAL WRIT PETITION NO.6417 OF 2019 (Sr.No.30.10)
   CRIMINAL WRIT PETITION NO.6418 OF 2019 (Sr.No.30.11)
   CRIMINAL WRIT PETITION NO.6419 OF 2019 (Sr.No.30.12)
   CRIMINAL WRIT PETITION NO.6420 OF 2019 (Sr.No.30.13)
   CRIMINAL WRIT PETITION NO.6421 OF 2019 (Sr.No.30.14)
    CRIMINAL WRIT PETITION NO.217 OF 2020 (Sr.No.30.15)
    CRIMINAL WRIT PETITION NO.218 OF 2020 (Sr.No.30.16)
    CRIMINAL WRIT PETITION NO.219 OF 2020 (Sr.No.30.17)
    CRIMINAL WRIT PETITION NO.220 OF 2020 (Sr.No.30.18)
    CRIMINAL WRIT PETITION NO.221 OF 2020 (Sr.No.30.19)
   CRIMINAL WRIT PETITION NO.222 OF 2020 (Sr.No.30.20)
    CRIMINAL WRIT PETITION NO.251 OF 2021 (Sr.No.30.21)
   CRIMINAL WRIT PETITION NO.254 OF 2020 (Sr.No.30.22)
                   ALONG WITH
CRIMINAL WRIT PETITION (ST.) NO.1863 OF 2020 (Sr.No.31)
                   ALONG WITH
CRIMINAL WRIT PETITION (ST.) NO.1865 OF 2020 (Sr.No.32)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.56 OF 2021 (Sr.No.33)
                   ALONG WITH
 CRIMINAL APPLICATION (ST.) NO.5013 OF 2020 (Sr.No.34)
                   ALONG WITH
   CRIMINAL APPLICATION NO.494 OF 2020 (Sr.No.35)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.58 OF 2021 (Sr.No.36)
                   ALONG WITH
 ANTICIPATORY BAIL APPLICATION (ST.) NO.1628 OF 2020
                      (Sr.No.37)
                   ALONG WITH
   ANTICIPATORY BAIL APPLICATION NO.627 OF 2018
                     (Sr.No.37.1)

AJN




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                                 3/5   Adjournment Order - 19-01-21 (2).odt


                     ALONG WITH
   CRIMINAL WRIT PETITION NO.50 OF 2021 (Sr.No.38)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.52 OF 2021 (Sr.No.39)
                     ALONG WITH
  CRIMINAL WRIT PETITION NO.1385 OF 2020 (Sr.No.40)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.48 OF 2021 (Sr.No.41)
                     ALONG WITH
CRIMINAL WRIT PETITION (ST.) NO.6460 OF 2020 (Sr.No.42)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.54 OF 2021 (Sr.No.43)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.43 OF 2021 (Sr.No.44)
                     ALONG WITH
CRIMINAL INTERIM APPLICATION NO.146 OF 2021(Sr.No.46)
                          IN
             WRIT PETITION NO.60 OF 2021
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.55 OF 2021 (Sr.No.47)
                     ALONG WITH
  CRIMINAL WRIT PETITION NO.1411 OF 2020 (Sr.No.49)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.61 OF 2021 (Sr.No.50)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.46 OF 2021 (Sr.No.51)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.65 OF 2021 (Sr.No.53)
                     ALONG WITH
CRIMINAL WRIT PETITION (ST.) NO.3605 OF 2020 (Sr.No.54)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.68 OF 2021 (Sr.No.55)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.66 OF 2021 (Sr.No.60)
                     ALONG WITH
    CRIMINAL APPEAL (ST.) NO.4769 OF 2020 (Sr.No.61)
                     ALONG WITH
   CRIMINAL WRIT PETITION NO.45 OF 2021 (Sr.No.62)
                     ALONG WITH
  CRI. INT.APPLICATION (ST.) NO.4838 OF 2020 (Sr.No.64)

AJN




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                                 4/5     Adjournment Order - 19-01-21 (2).odt


                        IN
         CRIMINAL APPEAL NO.4836 OF 2020
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.51 OF 2021 (Sr.No.65)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.44 OF 2021 (Sr.No.66)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.57 OF 2021 (Sr.No.67)
                   ALONG WITH
      CRIMINAL APPEAL NO.510 OF 2020 (Sr.No.68)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.42 OF 2021 (Sr.No.69)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.47 OF 2021 (Sr.No.70)
                   ALONG WITH
  CRIMINAL WRIT PETITION NO.767 OF 2020 (Sr.No.71)
                   ALONG WITH
   CRIMINAL APPLICATION NO.491 OF 2018 (Sr.No.72)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.41OF 2021 (Sr.No.73)
                   ALONG WITH
  CRIMINAL WRIT PETITION NO.6361 OF 2019 (Sr.No.74)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.39 OF 2021 (Sr.No.75)
                   ALONG WITH
   CRIMINAL WRIT PETITION NO.49 OF 2021 (Sr.No.76)
                   ALONG WITH
CRIMINAL WRIT PETITION (ST.) NO.4792 OF 2020 (Sr.No.77)
                   ALONG WITH
  CRIMINAL WRIT PETITION NO.1261 OF 2016 (Sr.No.78)
                   ALONG WITH
  CRIMINAL WRIT PETITION NO.1513 OF 2020 (Sr.No.79)


 Appearances of the Advocates as per Board dated 19/01/2021.


                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

AJN ::: Uploaded on - 20/01/2021 ::: Downloaded on - 08/02/2021 05:29:12 ::: 5/5 Adjournment Order - 19-01-21 (2).odt DATED : 19TH JANUARY, 2021. P.C:-

Due to paucity of time, the board is discharged for the day and the above matters are adjourned to 20/01/2021. Interim relief or ad-interim relief, if any in the above matters to continue till then.
(MANISH PITALE, J.) (S.S. SHINDE, J.) AJN ::: Uploaded on - 20/01/2021 ::: Downloaded on - 08/02/2021 05:29:12 :::