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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(18)(b) in The Explosives Rules, 2008

(b)which is loaded with a charge of initiating explosives, the charge being so designed as to produce an explosion that would communicate to the other tube similarly constructed and charged or other explosive charge and includes cord relay connector;