Supreme Court - Daily Orders
Bhushan Chander vs Punjab State Wareousing Corporation ... on 15 October, 2019
Bench: R. Banumathi, A.S. Bopanna, Hrishikesh Roy
1
ITEM NO.15 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9253/2019
(Arising out of impugned final judgment and order dated 03-04-2018
in RSA No. 1887/1995 passed by the High Court Of Punjab & Haryana
At Chandigarh)
BHUSHAN CHANDER Petitioner(s)
VERSUS
PUNJAB STATE WAREHOUSING CORPORATION
CHANDIGARH & ANR. Respondent(s)
Date : 15-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Ashish Pandey,Adv.
Mr. Vishwa Pal Singh, AOR
Mr. Abhinav Kaushik,Adv.
For Respondent(s) Mr. A.P. Dhamija,Adv.
Mr. J.P. Singh,Adv.
Ms. Tanya Sharma,Adv.
Mr. Sarad Kumar Singhania, AOR
UPON hearing the counsel the Court made the following
O R D E R
We have heard Mr. Ashish Pandey, learned counsel appearing for the petitioner and Mr. A.P. Dhamija, learned counsel appearing for the respondent-Corporation and also perused the impugned judgment.
Since by the impugned order the High Court has remitted the matter back to the disciplinary authority to pass the speaking Signature Not Verified order after considering each of the contentions of the petitioner Digitally signed by MAHABIR SINGH Date: 2019.10.16 16:42:38 IST Reason: herein and also affording an opportunity to the petitioner, we do not find any ground warranting interference with the impugned order 2 in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petition is accordingly dismissed. The petitioner shall file a representation before the disciplinary authority within a period of three months from today and the disciplinary authority shall consider the same and pass appropriate orders in accordance with law.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER