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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(7)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)if all main train lightings fail or main lighting and emergency lighting both fail, on the same car, passengers shall be detrained at the next station and the rake withdrawn from service.