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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(ix) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(ix)One representative of Scheduled Caste or Scheduled Tribe having practical experience in respect of matter relating to livestock and poultry to be nominated by the State Government;