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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1) in Jammu and Kashmir Agrarian Reforms Act, 1976

(1)"ceiling area" means the extent of land measuring twelve and a half standard acres:[xxxx] [Omitted by Act No. V of 1978, s.2.]
Category II One hundred and ten kanals;
Category III One hundred and forty kanals;
Category IV One hundred and seventy-one kanals;