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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 35(2)(e) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(e)incase the adjudicating officer is satisfied on the basis of the submissions made that the complaint does not require any further inquiry it may dismiss the complaint;