Supreme Court - Daily Orders
Dspc Engineering Pvt. Ltd. vs Mecon Ltd. on 28 September, 2022
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1721 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 50242/2022, in REVIEW PETITION (CIVIL) Diary No(s). 30270/2021
DSPC ENGINEERING PVT. LTD. Petitioner(s)
VERSUS
MECON LTD. & ANR. Respondent(s)
IA No. 50242/2022 - EXEMPTION FROM FILING PAPER BOOKS)
Date : 28-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBER]
For Petitioner(s) Mr. Sachin Sharma, Adv.
Mr. Anil Kumar Gulati, Adv.
Mr. Satyavrat Sharma, Adv.
Ms. Nur Tandon, Adv.
Mr. Sachin Sharma, AOR
For Respondent(s)
Mr. Vikas Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for petitioner seeks adjournment for two weeks. List the matter after two weeks.
(SHUBHAM YADAV) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT
Signature Not Verified COURT MASTER (NSH)
Digitally signed by
NEETA SAPRA
Date: 2022.10.01
14:14:14 IST
Reason: