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Income Tax Appellate Tribunal - Jaipur

Shri Sudhir Jain Prop. M/S. Salasar ... vs Ito Ward-2(1), Ajmer, Ward-2(1) Ajmer on 22 October, 2021

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       IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,'B' JAIPUR

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BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                    vk;dj vihy la-@ITA. No. 877/JP/2019
                    fu/kZkj.k o"kZ@Assessment Years : 2014-15

  Shri Sudhir Jain,                       cuke   Income-Tax Officer,
  Prop. M/s Salasar Trading Co.,          Vs.    Ward 2(1), Ajmer
  8,       Sarveshwar           Nagar,
  LohaKhan, Ajmer
  ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.:ABDPJ6201A
  vihykFkhZ@Appellant                                   izR;FkhZ@Respondent

               fu/kZkfjrh dh vksj l@
                                   s Assessee by: Sh. Sunil Porwal (CA)
          jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (JCIT)
              lquokbZ dh rkjh[k@ Date of Hearing : 22/10/2021
           mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 22/10/2021

                                 vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A), Ajmer dated 15.05.2019 for the assessment year 2014-15.

2. The ld A/R has stated that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has been accepted and Form 5 has been issued on 05.08.2020 by the Designated Authority and which has been received by the assessee. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.

Sh. Sudhir Jain, Ajmer vs. ITO, Ward 2(1), Ajmer

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 22/10/2021.

                Sd/-                                             Sd/-
         ¼ lanhi xkslkbZ ½                              ¼foØe flag ;kno½
       (Sandeep Gosain)                            (Vikram Singh Yadav)
U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 22/10/2021.
Ganesh Kumar

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Sh. Sudhir Jain, Ajmer

2. izR;FkhZ@ The Respondent- Income-Tax Officer, Ward 2(1), Ajmer

3. vk;dj vk;qDr@ CIT

4. vk;dj vk;qDr@ CIT(A)

5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.

6. xkMZ QkbZy@ Guard File { ITA No. 877/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar