Chattisgarh High Court
Smt. Savitri Rai Sagar vs State Of Chhattisgarh 15 Wpc/370/2018 ... on 19 March, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (C) No.591 of 2018
Smt. Savitri Rai Sagar and others Versus State of Chhattisgarh and others
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
19/03/2018 Mr. Amit Sharma, counsel for the petitioners.
Mr. Ratan Pusty, Govt. Advocate for the State/respondents No.1 to 5.
Mr. Ramesh Kumar Nayak, counsel for respondent No.7/caveator.
Mr. Jitendra Nath Nande, counsel for respondents No.8, 9, 10, 12, 13, 15 and 16.
Learned counsel for the petitioners seeks time to take appropriate step for service of respondent No.11.
List in the week after next.
Sd/-
(Sanjay K. Agrawal) Judge Soma