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State of Karnataka - Section

Section 9 in THE ATRIA UNIVERSITY ACT, 2020

9. University open to all classes, Castes, creed, gender or nation.- The

University admissions shall be open to all persons irrespective of caste, class, creed,gender or nation. All admissions shall be made on the basis of merit in the qualifyingexaminations:Provided that, forty percent of the admissions in all courses of the universityshall be reserved for the students of Karnataka State and admissions shall be madethrough a Common Entrance Examination conducted by the Central Government orState Government or its agency, as the case may be and seats shall be allotted as perthe merit and reservation policy of the State Government from time to time:Provided further that, where there are less than ten seats in any course likePost Graduate, Ph.d and Research they shall be reserved by clubbing such coursestogether and where there are less than three seats in any course they shall be reservedby rotation.