Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Haryana - Subsection Section 104(3) in The Haryana Motor Vehicles Rules, 1993 (3)The renewal of licence shall be given by an endorsement to that effect by the State or a Regional Transport Authority on the licence.
