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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(i) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(i)before starting the construction or extension or entering into organization of a house either from out of loan nor part-final withdrawal from the Provident Fund, he shall obtain of the panchayat in Form I or II, as the case may be;