Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12B(3)] [Section 12B] [Entire Act]

State of Assam - Subsection

Section 12B(3)(c) in The Assam Amusements and Betting Tax Act, 1939

(c)the proprietor has committed breach of any of the provisions of this Act and/or the rules made thereunder.