Section 133A(1)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 6] [Section 133A(1)] [Section 133A] [Entire Act]

(b)any place occupied by any person in respect of whom he exercises jurisdiction,] [or] [ Inserted by Act 22 of 1995, Section 28 (w.e.f. 1.7.1995).]

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