Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(e) in The Chartered Accountants (Election to the Council) Rules, 2006 (e)he has been elected as President under sub-section (1) of Section 12 of the Act as provided in second proviso to Section 10 of the Act.
