Supreme Court - Daily Orders
Dharmendra Kumar Singh vs The Honble High Court Of Jharkhand on 7 February, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.39 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17304/2022
(Arising out of impugned final judgment and order dated 29-06-2022
in WPS No. 3771/2019 passed by the High Court of Jharkhand at
Ranchi)
DHARMENDRA KUMAR SINGH & ORS. PETITIONER(S)
VERSUS
THE HONBLE HIGH COURT OF JHARKHAND & ORS. RESPONDENT(S)
(IA No. 146531/2022 - EXEMPTION FROM FILING O.T.
IA No. 146532/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 07-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Vijay Hansaria, Sr. Adv.
Mr. Akhilesh Kumar Pandey, AOR
Mrs. Shalini Chandra, Adv.
Mr. Abhishek Kumar Pandey, Adv.
For Respondent(s) Mr. Ashwarya Sinha, AOR
Ms. Priyanka Singh, Adv.
Mr. Barun Kumar Sinha, A.A.G.
Mr. Saurabh Jain, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letters circulated by learned counsel for the respondent Signature Not Verified Nos. 1, 2 and 4 seeking adjournment, matter stands Digitally signed by Jagdish Kumar Date: 2023.02.08 adjourned for three weeks. 18:04:12 IST Reason:
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR