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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(11)(e) in The West Bengal Joint Entrance Examinations Board Act, 2014

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty or moral turpitude; or