Section 6(1)(a) in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969

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State of West Bengal - Subsection

Section 6(1)(a) in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969

(a)deliver to the Collector or to any officer authorised by the Collector in this behalf thirty-five per cent, of the gross produce from such land for any agricultural season or pay its money value to be determined by the Collector in such manner as may be prescribed, and

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State of West Bengal - Subsection

Section 6(1)(a) in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969