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Union of India - Section

Section 1 in The Companies (Authorised to Registered) Rules, 2014

1. Short title and commencement.

- [(1) Companies (Authorized to Registered) Rules, 2014.] [Substituted by Notification No. G.S.R. 563 (E), dated 31.5.2016 (w.e.f. 31.3.2014).]
(2)They shall come into force on 1st day of April, 2014.