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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(w) in Assam Co-Operative Societies Act, 2007

(w)"member" means a person who is admitted as a member of the cooperative society in accordance with the Provisions of this Act and bye-laws of the society and shall include a cooperative self-help group and an institution;