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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(1)(d) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(d)not conceal, destroy, manipulate or remove the relevant documents in any manner that may contribute to the establishment of the alleged violation.