Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Bihar - Subsection Section 38(3) in Bihar Financial Rules, 1950 (3)All [Sectional Officers] [Substituted by C.S. No. 24 dated 5.6.1958.] of the Public Works Department (including Public Health Engineering Department) and Irrigation and Electricity Department upto Rs. 50.
