Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 477] [Entire Act] State of Punjab - Subsection Section 477(c) in The Punjab Municipal Act, 1999 (c)except when no other route is available, carry a corpse or a part of a corpse along any street along which the carrying of corpses is probihited by a public notice issued by the Chief Officer in this behalf;
