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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(3) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(3)On receipt of such written statement or an expiry of the period specified in the notice issued under sub-section (2), the Board shall take action, if any, for withdrawal or modification of such privileges.