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[Cites 0, Cited by 0] [Section 35A(6)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(6)(d) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(d)In article 251, for the words and figures, "articles 249 and 250"; theword and figures "article 250" shall be substituted, and the words "underthis Constitution" shall be omitted; and, for the words "under either ofthe said articles", the words "under the said article" shall be substituted.(e)To article 253, the following proviso shall be added, namely: —