Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(2) in The Orissa Municipal Employees' Pension Rules, 1989 (2)The term "average" pay means the average calculated upon the last ten months of service subject to the provisions of Sub-rules (3) and (4).
