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[Cites 0, Cited by 0] [Section 65AA(5)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(5)(ii) in Rajasthan Factories Rules, 1951

(ii)sounds an alarm when the concentration of the flammable substance in air in any part of the oven or drier reaches a level of 50 percent of its lower explosive limit: and