Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(2)(v) in The Darbhanga Improvement Act, 1934 (v)as to the person by whom, the conditions subject to which and the mode in which contracts may be entered into and executed on behalf of the Trust;