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Dadra And Nagar Haveli - Section

Section 19 in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

19. Interpretation.

- If any question arises relating to the interpretation of these rules, it shall be decided by the Government in consultation with the Commission.