Section 6 in Punjab Rights of Persons with Disabilities Rules, 2019
6. Manner of maintenance of register of complaints by the Government establishments.
- The Grievance Redressal Officer, shall maintain a register of complaints of persons with disabilities with the following particulars, namely:-(a)date of complaint;(b)name of complainant;(c)name of the person who is enquiring the complaint;(d)place of incident;(e)the name of establishment of person against whom the complaint is made;(f)gist of the complaint;(g)documentary evidence, if any;(h)date of disposal by the Grievance Redressal Officer;(i)details of disposal of the appeal by the district level committee, and(j)any other information.CHAPTER-III Limited Guardianship
