Jammu & Kashmir High Court - Srinagar Bench
Javaid Ahmad Beigh vs Ut Of J&K And Others on 2 August, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Serial No. 71
Regular Cause list
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (Crl) No. 658/2022
Javaid Ahmad Beigh
..... Appellant/petitioner(s)
Through: -
Mr. Parvaiz Nazir, Advocate.
V/s
UT of J&K and others ..... Respondent(s)
Through: -
Mr. Mohsin Qadri, Sr. AAG with Mr. Syed Musaib, Dy.A.G. CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER)
02.08.2023 Entire detention record be produced by the respondents on the next date.
List on 09.08.2023.
(PUNEET GUPTA) JUDGE SRINAGAR 02.08.2023 Pawan Chopra