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Jammu & Kashmir High Court - Srinagar Bench

Javaid Ahmad Beigh vs Ut Of J&K And Others on 2 August, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                  Serial No. 71
                                                                  Regular Cause list
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                                                  WP (Crl) No. 658/2022


Javaid Ahmad Beigh
                                                       ..... Appellant/petitioner(s)
                                 Through: -
                         Mr. Parvaiz Nazir, Advocate.

                                           V/s

UT of J&K and others                                           ..... Respondent(s)

Through: -

Mr. Mohsin Qadri, Sr. AAG with Mr. Syed Musaib, Dy.A.G. CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER)

02.08.2023 Entire detention record be produced by the respondents on the next date.

List on 09.08.2023.

(PUNEET GUPTA) JUDGE SRINAGAR 02.08.2023 Pawan Chopra