Section 15 in Powerloom Registration Funds Rules, 1992
15. Duties of Member, Secretary and Treasurer of the Board.
- Subject to the control of the Board the duties of the Member-Secretary of the Board shall be as follows:I. (a) to conduct all correspondences;(b)to convene meetings of the Board and to record the proceedings of every meeting in a book kept for that purposeII. (a) Duties of the Treasurers: (a) to receive all monies to be credited to the fund and to make payments from out of the fund;(b)to maintain true and proper books of accounts of the fund and other assets of the fund; and(c)to prepare a statement of accounts to be audited by the auditors appointed by the Board in this behalf and submission of the same to Government.
