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State of Uttarakhand - Section

Section 12 in ICFAI University Act, 2003

12. The Visitor.

(1)The Governor of Uttarakhand will be the Visitor of the University.
(2)The Visitor shall, when present, preside at the convocation of the University for conferring degrees and diplomas.
(3)The Visitor shall have the following powers namely :-
(a)To call for any paper or information relating to the affairs of the University;
(b)On the basis of the information received by the Visitor, if he is satisfied that any order, proceeding, or decision taken by any authority of the University is not in conformity with the Act, Regulations, Ordinances or Rules, he may issue such directions as he may deem fir in the interest of the University and the directions so issued shall be complied with by all concerned.