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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(ii) in The Orissa Working Journalists Welfare Fund Rules, 2006

(ii)In the event of death of a Working Journalist, in addition to assistance provided for under clause (i) the Committee may sanction recurring educational assistance in favour of the children of deceased: