Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Greater Bengaluru City Corporation - Section 32(i) in Rai Technology University, Bangalore Act, 2012 (i)the procedure for transaction of business of the Authorities of the University and the composition of bodies not specified in this Act.
