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Gauhati High Court

Genus Paper And Boards Ltd vs Union Of India And 10 Ors on 15 March, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/3

GAHC010091192022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3714/2022

         GENUS PAPER AND BOARDS LTD.
         (FORMERLY GENUS PAPER PRODUCTS LTD.), A COMPANY REGISTERED
         UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT
         VILLAGE- AGHWANPUR, KANTH ROAD, MORADABAD (U.P.),
         REPRESENTED BY SRI NARESH K. SAINI, GROUP- VICE PRESIDENT
         (CORPORATE AFFAIRS AND LEGAL).



         VERSUS

         UNION OF INDIA AND 10 ORS.
         MINISTRY OF COAL, SHASTRI BHAWAN, NEW DELHI- 10001,
         REPRESENTED BY THE SECRETARY, COAL INDIA LIMITED, SHASTRI
         BHAWAN, NEW DELHI-110001.

         2:NORTH EASTERN COAL FIELDS
          COAL INDIA LIMITED
          P.O. MARGHERITA
         ASSAM
          PIN- 786181. A COMPANY REGISTERED UNDER THE COMPANIES ACT
          1956 AND HAVING ITS REGISTERED OFFICE AT 10
          NETAJI SUBHASH ROAD
          KOLKATA-700001 AND REPRESENTED BY THE GENERAL MANAGER
          NORTH EAST COAL FIELDS
          COAL INDIA LIMITED
          MARGHERITA.

         3:GENERAL MANAGER
          NORTH EASTERN COAL FIELDS

          COAL INDIA LIMITED
          P.O. MARGHERITA
          ASSAM
                                                    Page No.# 2/3

PIN- 786181.

4:THE SECRETARY TO THE GOVERNMENT OF INDIA
 MINISTRY OF COAL
 SHASTRI BHAWAN
 NEW DELHI-110001.

5:THE JOINT SECRETARY TO THE GOVERNMENT OF INDIA
 MINISTRY OF COAL
 SHASTRI BHAWAN
 NEW DELHI-110001.

6:THE UNDER SECRETARY TO THE GOVERNMENT OF INDIA
 MINISTRY OF COAL
 SHASTRI BHAWAN
 NEW DELHI-110001.

7:THE SENIOR MANAGER (S AND M)

NORTH EASTERN COAL FIELDS
COAL INDIA LIMITED
P.O. MARGHERITA
ASSAM
PIN- 786181.

8:THE SECTION OFFICER
 GOVERNMENT OF INDIA
 MINISTRY OF COAL
 SHASTRI BHAWAN
 NEW DELHI-110001.

9:THE GENERAL MANAGER (S AND M)
 COAL INDIA LIMITED
 COAL BHAWAN
 NEWTOWN RAJARHAT
 KOLKATA-700156.

10:THE DEPUTY MANAGER (S AND M)
 GOVERNMENT OF INDIA
 MINISTRY OF COAL
 SHASTRI BHAWAN
 NEW DELHI-110001.

11:THE DIRECTOR
 MARKETING
 COAL INDIA LIMITED
 COAL BHAWAN
 NEWTOWN
                                                                     Page No.# 3/3

             RAJARHAT
             KOLKATA-700156

Advocate for the Petitioner   : DR A SARAF

Advocate for the Respondent : ASSTT.S.G.I.




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                             ORDER

15.03.2024 Shri T. Ali, learned counsel submits that his Senior, Shri M.Z. Ahmed, learned Senior Counsel for the Coal India Limited is out of Station. It is also seen that the affidavit-in-opposition is yet to be filed.

List this matter after 3 (three) weeks. In the meantime, pleadings may be exchanged.

JUDGE Comparing Assistant