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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(8) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(8)The minutes of the proceedings of each meeting shall be drawn up and duly recorded in a book to be kept for that purpose and signed by the Chairman.Explanation. - "Chairman" in this rule includes a Vice-Chairman or member presiding the meeting for the occasion.