Section 11(3)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 18] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(d) in The Income Tax Act, 1961

(d)is credited or paid to any trust or institution registered under section 12AA [or section 12AB] or to any fund or institution or trust or any university or other educational institution or any hospital or other medical institution referred to in sub-clause (iv) or sub-clause (v) or sub-clause (vi) or sub-clause (via) of clause (23C) of section 10,

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Union of India - Subsection

Section 11(3)(d) in The Income Tax Act, 1961